Page 3 - A brief note on calligraphy of the Constitution of India in English and Hindi
P. 3
ii
PAGJI
XIII. Letter from tho Honourable the Speaker to
Honourable the Prime Minister, dated tho 2nd
March, 1950. . . . . . . 10—21
XIV. Letter from tho Honourable' the Prime Minister
to the Honourable the Speaker, dated the
4th March, 1950.' 32
XV. Note by the Honourable the Speaker, dated the
6th March, 1950 22—20
XVI. Letter from Secretary, Parliament Secretariat,' 1
to Shri Nandalal Bose, dated the 13th March,
1960 26—27
XVII. Office Memorandum from Parliament Secre
tariat to the Ministry of Finance, dated the
14th March, 1950. . . . . . 27—28
XVIII. Letter from Secretary, Parliament Secretariat,
to the Surveyor General of Indift, dated the
27th March, 1950. 29—30
XIX. Letter from the Honourable the Speaker to the
Honourable the Finance Minister, dated thf*
18th April, 1950. 30—32
XX. Letter from the Honourable the Finance Minis
ter to the Honourable thu Speaker, dated thy
10th April, 1930 33
XXI. Letter from the Surveyor General of India to
Secretary, Parliament Secretariat, dated the 19th
April, IfiCO 33—3*
XXII. Letter from Officer on Special Duty, Parlia
ment Secretariat, to the Surveyor General of
India, dated the 21st April, 1950. . . 34
XXIII. JNToto by Honourable the Speaker, dated the
21 st April, 1950. 3f>
XXIV. Xote by Secretary, Parliament Secretariat,
dated the 21st April, 1950. 36