Page 4 - A brief note on calligraphy of the Constitution of India in English and Hindi
P. 4

A BRIEF NOTE ON THE CALLIGRAPHY OF THE
            CONSTITUTION OF INDIA I N ENGLISH
                         . AND HINDI
         At the suggestion of Prof. K. T, Shah the question
       of calligraphy and artistic decoration and printing of
       the original authoritative copy of the Constitution
       of India was taken'up. It was decided that the work
       should be started as early as possible and calligraphy
       should be completed by the 20th January, 1950 and
       the work of illumination and decoration of the calli-
       graphed pages may continue even after that date
       till it is completed.

         2. The matter to be calligraphed consisted of about
       300 pages of 6£"x9£", each page containing about 40
       lines. It was also proposed to use parchment paper
       of the size of 14" x 18" and a margin of 1\" was to be
       left at the top and the sides for illumination work and
       of \\" at the bottom. The rest of the space in the
       middle of the sheet was to be covered by the calli-
       graphist. The cover was to bear the seal and emblem
       of the Union with a description in general and concise
       terms of the contents of the manuscript.

         3. At the suggestion of Shri Krishna Kriplani the
       President wrote to Shri Nandalal Bose of the Santini-
       ketan asking if he would undertake the work of super­
       vision and decoration    and  illumination   of   the
       calligraphed authenticated copy of the Constitution.
       Shri Nandalal Bose agreed to the President's request
       but suggested that it- would not be possible to make
       designs based on historical subjects as suggested by
       the President, owing to shortage of space in the mar­
       gin, and in the alternative agreed to make ornamental
       designs covering the whole period of Indian civiliza­
       tion. A decision was also taken to Photo-print the
       calligraphed  Constitution bearing     signatures  of
       Members at the end.
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