Page 13 - A brief note on calligraphy of the Constitution of India in English and Hindi
P. 13

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         2. As regards calligraphy, I have seen all the samples
       and have had the advantage of consulting the Honoura­
       ble Sardar Vallabhbhai Patel, the Honourable Shri
       Satya Naraiii Sinha, Shri G. D. Birla and Shri V.
       Shankar, Private Secretary to the Honourable Sardar
       Vallabhbhai Patel who are all here. We all agree that
       of all the calligraphists only two appear to us to be
       the best. They are Shri Sarvesh Bahadur Mathur,
       B.A., Jai Hind Flour Mill, Peepal Mandi, Agra and
       Shri Prem Behari Narain Raizada C/o Govan Brothers
       (Rampur) Ltd., Rampur. It would be desirable to find
       out from them what they would charge and what time
       they would take to complete the work. We must point
       out to them the number of pages of the book and the
       number of words which each page contains on an
       average so that they might estimate the time that will
       be taken. We should also inform them that we can
       give them the matter not later than 25th of this month
       and they must get the thing ready by about the 20th
       of January, 1950 at the latest. We may even divide the
       work between the two if one is not able to complete it
       within time. The division will have to be chapter by
       chapter so that one chapter may be in the hand-writing
       of one followed by a chapter in the hand-writing of
       the other. I think the best thing would be to find out
       the charges per page so that we might in that way
       ascertain the total cost involved as also the remunera­
       tion that they would expect for one day's work.
         3. The estimate of cost given by the other applicants
       appears to be extravagant and we cannot     entertain
       their applications.
         4. If the thing can be done at a reasonable cost we
       should undertake it. We can take a decision only after
       my return. In the meantime the information sought
       should be obtained.
         5. I have noticed an application from Mr. Earnest
       Joseph who illuminated the book showing the signa­
       tures of Members. I wonder if it would be possible to
       fit him in with the plan which Shri Nandalal Bose
       would make. The samples are returned.
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