Page 35 - A brief note on calligraphy of the Constitution of India in English and Hindi

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APPENDIX XX
LETTER FROM THE HONOURABLE THE FINANCE MINISTER
TO THE HONOURABLE THE SPEAKER, DATED THE 19TH
APRIL, 1950.
Will you kindly refer to your letter No. D.989/50
dated the 18th April? In the circumstances mentioned
by you I agree that it is not necessary to place the
proposal before the Standing Finance Committee for
approval.

APPENDIX XXI
LETTER FROM THE SURVEYOR GENERAL OF INDIA TO SECRE­
TARY, PARLIAMENT SECRETARIAT, DATED THE 19TH
APRIL, 1950.
Will you kindly refer to your letter No. CA/75/Ser/
49 of 27th March, 1950.
2. Our Printing Offices in Dehra Dun are in a posi­
tion to undertake the printing of the c alii graphed
pages of the Constitution of India as desired by you
and these pages may please be sent to us in batches
as and when ready. The pages should be sent to this
office for the attention of Mr. E. R. Wilson, Deputy
Director. As the binding will be in sections of 16
pages, it will be necessary to print pages 1,2,15 and
16 on the same sheet of paper and'the . calligraphed
pages should, therefore, be sent to us in batches of 16.
3. As regards the question of sending proofs to you
for approval, we consider that it is not necessary to
send you proofs of all the pages. ' We will send you
proofs of the first few pages only for your approval
of the colours etc. used. Proofs of the remaining pages
will then be passed by us.
4. We note that you require 1,000 copies of the
calligraphed pages of the Constitution of India both
in English and in Hindi. The proofs sent to you with